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Report No. 24

37. Appendices.-

In order to give a concrete shape to our proposals, we have, in Appendix I, put them in the form of draft amendments to the existing Act.

Appendix II contains Notes on Clauses, elucidating, with reference to the draft amendments in Appendix I, any points that may require elucidation.

Appendix III contains a statement showing the Commissions appointed under the Act.

Mr. Justice J.L. Kapur, Chairman.

G.R. Rajagopaul, Member.

D. Basu, Member.

K.G. Datar, Member.

T.K. Tope, Member.

*Niren De Member.

S.K. Hiranandani, Secretary.

New Delhi,

Dated: 18th December, 1962.

* Niren De has been unable to sign the Report, but he concurs in the recommendations made therein.



Commissions of Inquiry Act, 1952 Back




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