Report No. 24
26. Section 3-Filling up of vacancies etc.-
Judging from the experience gained in the working of one or two Commissions of Inquiry, we consider it desirable to provide expressly for the filling up of vacancies or for an increase in the number of members whenever the Government thinks it necessary or expedient to do so. We recommend an amendment to section 3 in this behalf.1
1. See App I, section 3(3) as proposed.
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