S. No.

No. in the file

Name of appointing authority

Part A

(Commissions of Inquiry set up by the Government of India)

1

110

Government of India - Ministry of Railways (Railway Board)

2

136

Government of India-Ministry of Information and Broadcasting-Press Information Bureau

3

176

Government of India-Ministry of Health

4

194

Government of India-Ministry of Commerce and Industry

5

209

Government of India-Ministry of Commerce and Industry-Department of Company Law Administration

Part B

(Commissions of Inquiry set up by the State Governments)

6

112

Government of Kerala

7

117

Government of Gujarat

8

128

Government of Rajasthan

9

131

Government of Madhya Pradesh

10

147

Government of Maharashtra

11

211

Government of Andhra Pradesh

12

214

Himachal Pradesh Administration