Report No. 24
Section 8(4)
This represents existing section 8. Portion referring to temporary absence or vacancy is being omitted, as an elaborate provision on the subject is being proposed.1
1. See section 8A proposed to be inserted.
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Report No. 24 Section 8(4) This represents existing section 8. Portion referring to temporary absence or vacancy is being omitted, as an elaborate provision on the subject is being proposed.1 1. See section 8A proposed to be inserted. |
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