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Report No. 24

Andhra Pradesh

Date of appointment

Duration of Commission

Matter for which appointed

Remarks

16-10-1961 (To inquire into affairs of one concern). 2 months Inquiry into the affairs of the Andhra Handloom Weavers Limited, Vijayawada owing to its mismanagement, etc. The Commission could not submit its Report, as stay orders were passed by the High Court of Andhra Pradesh.






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