Report No. 253
8. Substitution of Order XI. - In the First Schedule, Order XI of the Code of Civil Procedure, 1908 shall be substituted with the following -
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 253 8. Substitution of Order XI. - In the First Schedule, Order XI of the Code of Civil Procedure, 1908 shall be substituted with the following - |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
