Report No. 253
7. Certain provisions of the Code of Civil Procedure, 1908 not to apply. - For avoidance of doubt, it is hereby clarified that Order XIII Rule 1, Order VII Rule 14 and Order VIII Rule 1A the Code of Civil Procedure, 1908 shall not apply to suits or applications before the Commercial Divisions of High Court or Commercial Courts."
9. Insertion of Order XIII-A. - In the First Schedule, after Order XIII of the Code of Civil Procedure, 1908, the following Order shall be inserted: