Comparison of pendency of civil suits in 2003, 2008, and 2013 in High Courts with original jurisdiction | Commercial Division and Commercial Appellate Division of High Courts and Commercial Courts Bill, 2015 | Law Commission of India Reports | Law Library

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Report No. 253

Table 2.2: Comparison of pendency of civil suits in 2003, 2008, and 2013 in High Courts with original jurisdiction

Sl. No.	High Courts	Total number of Civil Suits pending at the end of
Sl. No.	High Courts	2003	2008	2013
1.	Bombay	42293	41765	6081
2.	Calcutta	10623	7879	6932
3.	Delhi	7853	7815	12963
4.	Himachal Pradesh	195	365	354
5.	Madras	4300	6249	6326
	Total	65,264	64,073	32,656

Commercial Division and Commercial Appellate Division of High Courts and Commercial Courts Bill, 2015

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