Report No. 253
(iii) High pendency of cases
2.4.1 As per the latest figures available publicly on the Supreme Court's website, the pendency of civil cases in the High Courts in India is as follows:
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Report No. 253 (iii) High pendency of cases 2.4.1 As per the latest figures available publicly on the Supreme Court's website, the pendency of civil cases in the High Courts in India is as follows: |
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