Report No. 102
3.2. Consequential changes.-
Consequential changes, if any, needed in other provisions of the Code, including the Forms appended to the Code, can be taken up at the drafting stage.
K.K. Mathew Chairman.
J.P. Chaturvedi Member.
Dr. M.B. Rao Member.
P.M. Bakshi Part-time Member.
Vepa P. Sarathi Part-time Member.
A.K. Srinivasamurthy Member-Secretary.
Dated: 2nd July, 1984.
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