Report No. 154
18. Application of the Limitation Act, 1963.-
The provisions of the Indian Limitation Act, 1963 shall apply to disputes cognizable by a Nyaya Panchayat under this Act.
19. Appearance in person or by agent.-
No legal practitioner shall be allowed to appear before a Nyaya Panchayat on behalf of any party to a dispute but any party may authorise in writing a servant, gumastha, partner, relation or a friend who is not a legal practitioner to appear and plead for him as his authorised agent with the permission of the Nyayadhyaksha.
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