Report No. 154

(18) Shri Dharam Gopal, Advocate, Bharatpur

(1) The Nyaya Panchayat must be reintroduced.

(2) In view of increasing number of cases more courts should be established.

(3) Law like prevention of atrocities on SC/ST Act, have created lot of problems causing dissensions in society and therefore, such laws should not be enacted.