Report No. 154
Proceedings of the legal workshop on Criminal Law was held on 21st December, 1995 at Thiruvananthapuram, Kerala
| The Following were present | |
| 1. Sri. R. Rajendra Babu | :District and Sessions Judge, Thiruvananthapuram. |
| 2. Smt. D. Sreedevi | Judge, Family Court, Thiruvananthapuram |
| 3. Sri. P. S. Gopinathan | Motor Accidents Claims Tribunal, Thiruvananthapuram. |
| 4. Sri. M. Sasidharan Nambiar | Enquiry Commission and Special Judge, Thiruvananthapuram. |
| 5. Sri. R. Gopalakrishnan Pillai | District Judge (Vizhinjam Enquiry Commission), Thiruvananthapuram. |
| 6. Sri. B. Jnanasudarsanan | Chief Judicial Magistrate, Thiruvananthapuram. |
| 7. Smt. P. Vijayam | Additional Chief Judicial Magistrate, Thiruvananthapuram. |
| 8. Sri. Antony T. Moraes | Prl. Asstt. Sessions Judge, Thiruvananthapuram. |
| 9. Sri. N. Mohan Das | II Addl. Asstt. Sessions Judge, Thiruvananthapuram, |
| 10. Sri. A. Moosa | Judl. Magistrate of the I Class I, Thiruvananthapuram. |
| 11. Sri. A. Ajith Prasad | Judl. Magistrate of the I Class II, Thiruvananthapuram. |
| 12. Sri. V.K. Babu Prakash | Judl. Magistrate of the I Class III, Thiruvananthapuram. |
| 13. Sri. N. Rajan | Judl. Magistrate of the I Class IV, Thiruvananthapuram. |
| 14. Sri. C. Khalid | Law Secretary, Government of Kerala, Thiruvananthapuram. |
| 15. Smt. Lalitha | Addl. Secretary, Law Department, Government of Kerala, Thiruvananthapuram. |
| 16. Sri. Nagarajan | Joint-Secretary, Law Department, Government of Kerala Thiruvananthapuram. |
| 17. Smt. Basheera | Beevi Legal Assistant, Law Department, Government of Kerala, Thiruvananthapuram. |
| 18. Sri. P. S. Thaha | Professor, Govt. Law College, Thiruvananthapuram. |
| 19. Sri. Kochu Govinda Pillai | Professor, Law Academy, Peroorkada, Thiruvananthapuram. |
| 20. Sri. Rajivan, I.P.S. | Dy. I.G. of Police, (CISR) Thiruvananthapuram. |
| 21. Sri. Siby Mathew | Dy. I.G. of Police (Administration), Thiruvananthapuram. |
| 22. Sri. Alexander Jacob | Commandant, Special Armed Police, Thiruvananthapuram. |
| 23. Sri. Senkumar | City Commissioner of Police, Kochi. |
| 24. Sri. Abdul Hakkim | Legal Advisor, Police Hqrs.Thiruvananthapuram. |
| 25. Dr. K. Sreekumari | Associate Prof. of Forensic Medicine and Deputy Police Surgeon, Medical College, Thiruvananthapuram. |
| 26. Sri. A. Shaahan | Addl. District Magistrate, Thiruvananthapuram. |
| 27. Sri. N. Chandrasekharan Nair | Dy. Dir. of Prosecution, Thiruvananthapuram. |
| 28. Sri. M. Nandakumar | Dy. Collector (Housing), Thiruvananthapuram. |
| 29. Sri. B. S. Mavoji | Dy. Collector (Election), Thiruvananthapuram |
| 30. Sri. M. Jayachandran Nair | Public Prosecutor, Thiruvananthapuram. |
| 31. Sri. K.K. Vijayan | Addl. Public Prosecutor, Thiruvananthapuram. |
| 32. Smt. Gracy John Kattakayam | -do- |
| 33. Smt. Valsa. John | -do- |
| 34. Sri. S. R. Jayakumar | -do- |
| 35. Sri. M. M. Hussan | -do- |
| 36. Sri. V.G. Govindan Nair | Advocate, Thiruvananthapuram. |
| 37. Sri. Sasthamangalam G. Gopalakrishnan Nair | -do- |
| 38. Sri. Poovappally M. Rama-chandran | -do- |
| 39. Sri. Vengannoor K. Chandra-sekharan Nair | -do- |
| 40. Sri. S. Balachandran | -do- |
| 41. Sri. Cherunniyoor P. Sasidharan Nair | -do- |
| 42. Sri. M. Rajagopalan Nair | -do- |
| 43. Sint. Vimala K. Nambiar | -do- |
| 44. Sri. Konchira G. Neelakantan Nair | -do- |
| 45. Sri. A.J. Mohammed Sali -do | -do- |
| 46. Sri. K. Gopalkumaran Nair -do | -do- |
The following persons had taken active participation in the deliberations and expressed their views and suggestions on the proposed amendments.
| 1. Sri. R. Rajendra Babu | Distt. & Sessions Judge, Thiruvananthapuram. |
| 2. Sri. N. Mohan Das. | II Addl. Asstt. Sessions Judge, thiruvananthapuram. |
| 3. Sri. V.K. Babu Prakash | Judicial, Magistrate of the I Class III, Thiruvananthapuram. |
| 4. Sri. G. Kalid Law | Secretary, Govt. of Kerala, Thiruvananthapuram. |
| 5. Smt. Basheera Begum | Legal Asstt., Law Department, Govt. of Kerala, Thiruvananthapuram. |
| 6. Sri. P.S. Thaha | Professor, Government Law College, Thiruvananthapuram. |
| 7. Sri. Kochu Govinda Pillai | Professor, Law Academy Peroorkaday Thiruvananthapuram. |
| 8. Sri. Rajivan, I.P.S. | Deputy Inspector-General of Police (CSIR), Thiruvananthapuram. |
| 9. Sri. Abdul Hakkim | Legal Advisor, Police Head Quarters, Thiruvananthapuram. |
| 10. Sri. M. Jayachandran Nair | Public Prosecutor, Thiruvananthapuram. |
| 11. Sri. V.G. Govindan Nair | Advocate, Thiruvananthapuram. |
| 12. Sri. Cherunniyoor P. Sasidharan Nair | Advocate, Thiruvananthapuram. |
| 13. Sri. Sasthamangalam G. Gopala-krishnan Nair | Advocate, Thiruvananthapuram. |
We, the Judicial Officers have decided to have a detailed discussion on the proposed amendments on 19th day of January, 1996 and our views and suggestions on the questionnaire on Criminal Procedure Code will be forwarded shortly. I extend our thanks for your lordships coming over here and giving us the chance to express our views and suggestions on the proposed amendments and for spending your lordships valuable time with us for a while.
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