Report No. 154
List of State Governments, Judges of High Courts, District Judges/Judicial Officers, Bar Councils/Bar Associations, Advocates/Public Prosecutors, Police Officers, Academicians and State Law Commissions.
A. State Governments
1. Mr. P.J. Dholakia, Secretary & RLA, Govt. of Gujarat.
2. Mr. D'Souza Robinson, Additional Secretary to Govt. of Karnataka, (Department of Law and Parliamentary Affairs).
B. Judges of High Courts
1. Justice D Reddeppa Reddy*
2. Justice B. S. Raikote*
3. Justice Krishna Saran Srivastav*
*(High Court of Andhra Pradesh)
4. Justice S.P. Kulkarni
(High Court of Bombay, Nagpur Bench)
5. Justice O.P. Jain
(High Court of Allahabad)
6. Justice R.G. Vaidyanatha (High Court of Bombay)
7. Justice Anant D. Mane
(High Court of Bombay, Bench at Aurangabad)
8. Justice G.S.N. Tripathi (High Court of Allahabad)
9. Justice M. Karpagavinayagam (High Court of Madras)
10. Justice K.N. Goel (Retd.) (Lucknow)
11. Justice Giridhar Malviya (High Court of Allahabad)
12 & 13. Judgment of Allahabad High Court by D.B. in writ petition Nos. 39919, 39920, 39921, 40216 and 40752 of 1994 filed by Uttarakhand Sangharsh Samity.
C. District Judges/Judicial Officers
1. Shri R.C. Kathuria
(District and Sessions Judge, Haryana)
2. Shri O.P. Garg
(District and Sessions Judge, Haryana)
3. Shri S.N. Kapoor
(Addl. District and Sessions Judge, Karkardooma Court, Delhi).
4. Shri A.S. Yenegure
(Addl. District and Asstt. Sessions Judge, Sawantwadi, Maharashtra)
5. Shri M.G. Jadhav
(Chief Judicial Magistrate, Sawantwadi, Maharashtra)
6. Shri M. D. Keskar
(Chief Judicial Magistrate, Ratnagiri, Maharashtra)
7. Shri R.B. Patil
(Civil Judge, Deorukh, Ratnagiri, Maharashtra)
8. Shri B.S. Wasnik
(Civil Judge. Aurangabad, Maharashtra)
9. Shri Arun D. Kulkarni
(Addl. District Judge, Aurangabad, Maharashtra)
10. Shri P. R. Borkar
(Extra Jt. District Judge, Aurangabad, Maharashtra)
11. Shri S.Z.H. Kazi
("Joint District & Sessions Judge, Thane, Maharashtra)
12. Shri G.D. Tadwalkar
(Addl. District and Sessions Judge, Sawantwadi, Sindhudurg)
13. Shri Pavashe L.S.
(Chief Judicial Magistrate, Solapur, Maharashtra)
14. Shri A.B. Palkar
(District & Sessions Judge, Solapur, Maharashtra)
15. Shri S.Y. Padhye
(Addl. District Judge & Asstt. Sessions Judge, Solapur, Maharashtra)
16. Shri S.R. Ghanavalkar
(District & Sessions Judge, Satara, Maharashtra)
17. Shri L.D. Anekar
(Addl. District Judge, Nagpur, Maharashtra)
18. Shri J.A. Patil
(District Judge, Pune, Maharashtra)
19. Shri P.C. Choudhari
(Addl. District Judge, Osmanabad)
20. Shri K.P. Kotecha
(Addl. District Judge & Sessions Judge, Osmanabad)
21. Shri J.C. Shirsale
(Civil Judge, Osmanabad)
22. Dr. (Smt.) Pratibha Rasal
(Addl. District Judge, Nagpur, Maharashtra)
23. Shri F.N. Velati
(Jr. District Judge, Nagpur, Maharashtra)
24. Shri S.S. Sabne
(Addl. District Judge, Nagpur, Maharashtra)
25. Shri M.M. Parlikar
(Addl. District Judge, Nagpur, Maharashtra)
26. Shri C.L. Pangarkar
Ur. Director, Judicial Officers' Training Institute, Nagpur, Maharashtra)
27. Shri V.R. Kingaonkar
(I/c, Director, Judicial Officers' Training Institute, Nagpur, Maharashtra)
28. Shri P.S. Mane
(District judge, Nasik, Maharashtra)
29. Shri Subhash S. Deshmukh
(Addl. District Judge, Nasik, Maharashtra)
30. Shri A.V. Karnik
(District & Sessions Judge, Ahmadnagar, Maharashtra)
31. Shri B.R. Choudhari
(Chief Judicial Magistrate, Aurangabad, Maharashtra)
32. Shri A.D. Bhosale
(Addl. Distt. & Sessions Judge, Aurangabad, Maharashtra)
33. Shri P.R. Borkar
(Extra Jt. District Judge, Aurangabad, Maharashtra)
34. Shri K.D. Patil,
(Addl. Distt. Judge, Akola, Maharashtra)
35. Shri A.H. Shah
(Additional Principal Judge, Bombay City, Maharashtra)
36. Shri M.L. Taahaliyani
(Chief Metropolitan Magistrate, Mumbai, Maharashtra)
37. Shri P.K. Chavare
(Addl. Sessions Judge, Mumbai City, Maharashtra)
38. Mrs. Mridula
(Uudge, City Civil Courts, Gr. Bombay, Maharashtra)
39. Shri J.N. Patel
(Designated Courts under TADA (P) Act, 1987, Brihan Mumbai, Maharashtra)
40. Shri B.K. Kulkarni
(Principal Judge, City Civil Court, Bombay, Maharashtra)
41. Shri G.L. Chopra
(District & Sessions judge, Amritsar, Punjab)
42. Shri H.R. Shelat
(Distt. Judge, Valsad, Ahmedabad, Gujarat-Now Judge, High Court, Gujarat)
43. Shri S.D. Gunewar
(District & Sessions Judge, Ratnagiri, Maharashtra)
44. Shri A.S. Rane
(Extra Joint District Judge, Nagpur, Maharashtra)
45. Institute of Judicial Training & Research Lucknow
D. Advocates-Public Prosecutors/Bar Associations
1. Shri Benoy Kumar Sinha, Advocate, Bar Council of Bihar.
2. Shri Vijay Shankar Mishra
(Govt. Advocate, High Court, Ahmedabad).
3. Shri S.B. Pawar, Advocate, High Court, Bombay.
4. Shri P. Sitapati, Advocate & Spl. Public Prosecutor, Secunderabad.
5. Shri C. Padmanabha Reddy, Sr. Advocate, Hyderabad.
6. Shri T. Bali Reddy, Advocate, Hyderabad,
7. Shri K.F. Rustamji, Bombay.
8. Shri Ashok Damodar Shah, Advocate, Ahmedabad.
9. Shri K.T.S. Tulsi, Addl. Solicitor-General, New Delhi, India.
10. Shri F.E. Devitre, Bombay Bar Association, High Court of Bombay.
11. Shri K. Sethumadhava Rao, Spl. P.P., Nellore.
12. Shri Rudra Jyoti Bhattacharjee, Advocate, High Court of Calcutta.
13. Shri Arun R. Gupte, Senior Counsel for Central Govt., Mumbai, Maharashtra.
14. Shri M. Ravindran, Sr. Advocate. President, Madras High Court Bar Association, Madras.
15. Shri Imtiaz Husain, Member, State Bar Council of M.P., Jabalpur.
E. Police Officers
1. Shri H. J. Dora, I.P.S., Addl. DG, CID. Hyderabad, Andhra Pradesh.
2. Shri C. Anjaneya Reddy, I.P.S., DO, (Vig. & Enft.), Hyderabad, Andhra Pradesh.
3. Shri C. Dinkar, DG, COD Training, Special Units and Economic Offences, Bangalore. Karnataka.
4. S. Sripal, I.P.S., DGP, Tamil Nadu.
F. Academicians
1. Dr. K.N. Chandrasekharan Pillai, Professor, Head and Dean, Department of Law, Cochin University, Cochin, Kerala.
2. Prof. B.P. Pande, Coordinator, Faculty of Law, University of Delhi, New Delhi.
3. Prof. H.C. Dholakia, former Member of Law Commission.
G. State Law Commissions
1. Himachal Pradesh State Law Commission, Simla. (Member-Secretary).
2. Rajasthan Law Commission, Jaipur.
3. Tamil Nadu Law Commission, Madras.
H. Memorandum
1. Ms. Anita Dhanda, Indian Law Institute, New Delhi.
2. Shri Balwant Singh Malik, Senior Advocate, Supreme Court, New Delhi.