Report No. 163
8. Amendment of section 95.-
In section 95 of the principal Act, in sub-section (1), for the words "not exceeding one thousand rupees", the words "not exceeding fifty thousand rupees" shall be substituted.
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Report No. 163 8. Amendment of section 95.- In section 95 of the principal Act, in sub-section (1), for the words "not exceeding one thousand rupees", the words "not exceeding fifty thousand rupees" shall be substituted. |
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