Report No. 163
6. Amendment of section 60.-
In section 60 of the principal Act, in the first proviso to sub-section (1), in clause (i), for the words "four hundred rupees", the words "one thousand rupees" shall be substituted.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 163 6. Amendment of section 60.- In section 60 of the principal Act, in the first proviso to sub-section (1), in clause (i), for the words "four hundred rupees", the words "one thousand rupees" shall be substituted. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
