Report No. 163
Order IV
Institution of Suits
1. Suit to be commenced by plaint.- (1) Every suit shall be instituted by presenting a plaint to the Court or such officer as it appoints in this behalf.
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Report No. 163 Order IV Institution of Suits 1. Suit to be commenced by plaint.- (1) Every suit shall be instituted by presenting a plaint to the Court or such officer as it appoints in this behalf.
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