Report No. 163
22. Amendment of Order XII.- In the First Schedule, in Order XII,-
(i) in rule 2, for the word "fifteen", the word "seven" shall be substituted;
(ii) in rule 4, second proviso shall be omitted.
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Report No. 163 22. Amendment of Order XII.- In the First Schedule, in Order XII,- (i) in rule 2, for the word "fifteen", the word "seven" shall be substituted; (ii) in rule 4, second proviso shall be omitted. |
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