Report No. 54

Chapter 48

Miscellaneous

Introductory

48.1. Order 48 deals with miscellaneous matters and needs no change.

Chapter 49

Chartered High Courts

Introductory

49.1. Order 49 deals with chartered High Courts. No changes are recommended in this Order.

Chapter 50

Provincial Courts of Small Causes

Introductory

50.1. Order 50 deals with courts of Small Causes outside the Presidency Towns. No changes are recommended in the Order.

Chapter 51

Presidency Courts of Small Causes

Introductory

51.1. Order 51 deals with Courts of Small Causes in the Presidency Towns.

It needs no change.