Report No. 178
Conclusion:
Our recommendations cover various enactments and with a view to translate these in to statutory provisions, we have prepared a consolidated Bill under the name " Law Reforms (Miscellaneous Provisions Amendment) Bill, 2002" on the pattern of the U.K. Law Reforms (Miscellaneous Provisions) Act 1934. The Bill is enclosed with this report.
We recommend accordingly.
Justice B.P. Jeevan Reddy
Chairman
Justice M.Jagannadha Rao
Vice Chairman
Dr. N.M. Ghatate
Member
Mr. T.K.Viswanathan
Member-Secretary
Dated: 14.12.2001