Amendment of section 69 of the Indian Partnership Act, 193 | Recommendations for amending various Enactments - Both Civil and Criminal | Law Commission of India Reports | Law Library

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Report No. 178

10. Amendment of section 69 of the Indian Partnership Act, 1932 (9 of 1932.-

In the Indian Partnership Act 1932,in section 69, the following Explanation shall be inserted at the end:-

"Explanation.- For the purposes of this section, the words 'a right arising from a contract' shall mean a right arising from a contract made in the course of business."

Recommendations for amending various Enactments - Both Civil and Criminal

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