Existing provision

Corresponding provision, if any, in App. I

1

2

[Clause]

Section 1

1(1), part

Section 2, 1st para.

1(2), part

Section 2, 2nd para.

34

Section 2, 3rd para.

35(a).

Section 2, 4th para

35(b)

Section 2, 5th para.

35(c)

Section 3(1), part

Omitted

Section 3(1), part

36(3), part.

Section 3(2)

Omitted.

Section 3(3), part

2, part

Section 3(3), part

36(3), part

Section 3(4)

Omitted.

Section 3(5)

2, part

Section 3(6)

Omitted.

Section 3(7)

Omitted.

Section 3(8)

Omitted.

Section 3(9)

2, part.

Section 3(10)

Omitted.

Section 4

Omitted.

Section 5

Omitted.

Section 6

Omitted.

Section 7

Omitted.

Section 9

Omitted.

Section 10, 1st para., part.

30, part

Section 10, 1st pata., part

36(3), part

Section 10, 2nd para., part

30, part

Section 10, 2nd para., part

36(3), part

Section 10, 3rd para.

37(1), part.

Section 11.

40(1)

Section 12, part

39(1), part

Section 12, part (relating to countercharge).

Omitted.

Section 13, part

39(1), part

Section 13, part

Omitted.

Section 14

39(1), part

Section 14, part (relating to condonation).

Omitted.

Section 15

41

Section 16

42

Section 17

Omitted.

Section 17A

Omitted.

Section 18

27, part.

Section 19(1)

28, part

Section 19(2)

27, part

Section 19(3)

28, part

Section 19(4)

27, part

Section 19, last para.

28, part.

Section 20

Omitted.

Section 21

29

Section 22, earlier part

25

Section 22, latter part

26, part

Section 23, earlier part

36 (3), part

Section 23, latter part

39 (1), part

Section 24

Omitted.

Section 25

Omitted

Sections 27 to 31

Omitted.

Section 32, part

24(1)

Section 32, part

24(3)

Section 33

24(2)

Section 34

43

Section 35

Omitted.

Section 36

44

Section 37

45

Section 38

Omitted.

Section 39, 1st para.

Omitted.

Section 39, 2nd para.

Omitted.

Section 39, 3rd para,

43(2)

Section 40, main, para

46(2)

Section 40, Proviso

46(3)

Section 41

47, part

Section 42

47, part

Section 43

47, part

Section 44

47, part

Section 45

38

Section 46

Omitted

Section 47, 1st para

37(1), part

Section 47, 2nd para

37(2)

Section 48

Omitted.

Section 49

Omitted.

Section 50

Omitted.

Section 51

Omitted.

Section 52

Omitted

Section 53

48

Section 54

Omitted.

Section 55, part

49

Section 55, part

50

Section 56

Omitted.

Section 57

33

Section 58, extended

70

Section 59

Omitted.

Section 60

Omitted.

Section 61

Omitted.

Section 62

73

Schedule of form

Omitted.