Existing provision

Corresponding clause, if any, in App. I

1

2

[Clause]

Section 1, 1st para.

1(1), part.

2nd para.

1(2), part.

Section 2 (Repealed) Section 3

" Church of England " and " Anglican "

Omitted.

" Church of Scotland "

Omitted.

" Church of Rome " and " Roman Catholic ".

Omitted.

" Church "

2, part.

" India"

2, part.

" Minor"

2, part.

" Christian" ,

2, part.

" Indian Christian "

Omitted.

" Registrar-General"

2, part.

Section 4

3

Section 5, part,

6

Section 5, part

11(1).

Section 6

8

Section 7

9

Section 8 (Omitted by the Adaptation of Laws Order, 1930).

..

Section 9

Omitted.

Section 10

Omitted.

Section 11

Omitted.

Section 12

12(1), part.

Section 13

13(a) and (b), part

Section 14

13(c), part

Section 15

13(d), earlier part

Section 16

13(d), latter part

Section 17, part

19 part

Section 17, part

15(1), part

Section 18

15(2), part

Section 19

5(1), part

Section 20

Omitted.

Section 21

Omitted.

Section 22

Omitted.

Section 23

69(2), part

Section 24

15(1), part

Section 25

20

Section 26

22, part

Sections 27 to 36

23, part

Section 37

Omitted.

Section 38

12(1), part.

Section 39, 1st para.

14(a).

2nd para.

14(b).

Section 40, part

12(3).

Section 40, part

66

Section 41, part

19, part

Section 41, part

15(1) part

Section 42, part

15(2), part

Section 42, part

19, part

Section 43

Omitted.

Section 44, 1st para.

5(1), part

Section 44, 2nd para.

Omitted.

Section 44, 3rd para.

Omitted.

Section 45, part, extended

5(4)

Section 45, part

5(5).

Section 45, part

5(6)

Section 46, extended

1

Section 47 (Omitted by the Adaptation of Laws Order, 1950).

...

Section 48

Omitted.

Section 49

61

Section 50

15(1), part.

Section 51

21(1)

Section 52

22, part

Section 53

71

Section 54

23, part

Section 55

23, part

Section 56 (Omitted by the Adaptation of Laws Order, 1950).

..

Section 57

69, part.

Section 58

69, part

Section 59

23, part

Section 60 and 65

Omitted.

Section 66

53

Section 67

54

Section 68

55

Section 69

57, part

Section 70

57, part

Section 71

57, part

Section 72

57, part

Section 73

57, part

Section 74

Omitted.

Section 75

58

Section 76

60

Section 77

62

Section 78

63

Section 79

67, part

Section 80, part

67, part

Section 80, part

68

Section 81

Omitted.

Section 82

71, part

Section 83

72, part

Section 84 (Omitted by the Adaptation of Laws Order, 1950)

..

Section 85

Omitted.

Section 86 (Omitted by the Adaptation of Laws Order, 1950)

...

Section 87

Omitted

Section 88

4(ii)

Section I

Second Schedule.

Section II

Third Schedule

Section III

Forth Schedule, part

Section IV

Fifth Schedule, part

Section V (Repealed)