Report No. 15
The Fifth Schedule
[See section 23(1)]
Form of Certificate of Marriage
I, E. F., hereby certify that on the ........................ day ................... 19 A.B. and C.D.*** appeared before me and that the declaration required by section ................... ** ............................ of the Christian Marriage and Matrimonial Cause Act, 19 ............... was duly made, and that a marriage under that Act was solemnised between them in my presence and in the presence of two witnesses who have signed hereunder.
| (Sd.) E.F. |
| Minister of a recognised Church**** |
| Licensed Minister**** |
| Marriage Registrar**** |
| (Sd.) A. B. (Bridegroom). |
| (Sd.) C. D. (Bride) |
| (Sd.) G. H. |
| Two witnesses. |
| (Sd.) I. J. |
| Dated the ..............................day of ................................19................ |
[Schs. III and IV, Christian Marriage Act] |
** To be entered.
*** Herein give particulars of the parties.
**** Strike off what is inapplicable.
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