AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 15

Clause 7

This deals with recognition of Churches1

The criteria laid down in sub-clause (2) will ensure that recognition is granted to Churches having an organisation and standing.

1. For a detailed discussion, see the body of the Report, para. 18.



Report on the Law of Christian Marriage and Divorce Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys