Report No. 15
75. Savings for other marriages.-
Nothing in this Act shall affect the provisions of the Special Marriage Act, 1954 (43 of 1954), or apply to any marriage solemnised under that Act.
[Cf. section 29(4) H.M.A.] [New]
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Report No. 15 75. Savings for other marriages.- Nothing in this Act shall affect the provisions of the Special Marriage Act, 1954 (43 of 1954), or apply to any marriage solemnised under that Act. [Cf. section 29(4) H.M.A.] [New] |
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