Report No. 15
66. Inspection of Marriage Notice Book.-
The Marriage Notice Book shall be open for inspection at all reasonable times, without fee, by any person desirous of inspecting the same.
[Section 40, part, Christian Marriage Act]
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 15 66. Inspection of Marriage Notice Book.- The Marriage Notice Book shall be open for inspection at all reasonable times, without fee, by any person desirous of inspecting the same. [Section 40, part, Christian Marriage Act] |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
