Report No. 15
81. Appendices.-
In order to give a concrete shape to our proposals, we have, in Appendix I, put them in the form of a draft Bill.
Appendix II contains the notes on clauses, explaining, with reference to each clause in Appendix I, any points that may need elucidation.
Appendix III contains a comparative table showing the provision in the existing Acts and the corresponding provision, if any, in Appendix I.
Appendix IV contains a list of the witnesses examined by us on the subject. Appendix V shows our recommendations in respect of other Acts.
1. T.L. Venkatarama Aiyar, Chairman.
*2. P. Satyanarayana Rao, Member.
3. L.S. Misra, Member.
4. G.R. Rajagopaul, Member.
**5. S. Chauduri, Member.
6. N.A. Palkhivala, Member.
* Shri Rao his signed the report, subject to the two notes appended.
** Shri Chaudhuri has signed the report, subject to the note appended.
D. Basu, Joint Secretary.,
New Delhi; The 19th August, 1960.
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