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Report No. 22

45. Appendix.-

We have, in the Appendix, given a summary of the points on which we have recommended changes in the Bill.

T.L. Venkatarama Aiyar, Chairman.

S. Misra, Member.

G.R. Rajagopaul, Member.

S. Chaudhuri, Member.

*N.A. Palkhivala, Member.

D. Basu, Member-Secretary.

New Delhi,

Dated: 15th December, 1961.

* Shri N.A. Palkhivala could not attend the deliberations pertaining to the Report and has therefore been unable to sign it.



Christian Marriage and Matrimonial Clauses Bill, 1961 Back




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