AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 22

11. Clause 2(m)-"Prohibited relationship".-

It has been suggested that the words "ancestor" and "ancestress" in Explanations II and III to the definition of "prohibited relationship" are inappropriate in the context and that the words "father" and "mother" should be substituted as more appropriate. The words "ancestor" and "ancestress" are, however, terms of art, meaning the lineal ascendant with reference to the concept of full blood. These are the words used in the Hindu Marriage Act and the Hindu Succession Act, and for uniformity it has been considered advisable to retain these words.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement