Report No. 61
Point 17-publication of Name of Convicted Individual
A provision for publication of name of convicted individual should be added1 in the Central Sales Tax Act.
1. It could be put as section 10D.
[Chapter 5]
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Report No. 61 Point 17-publication of Name of Convicted Individual A provision for publication of name of convicted individual should be added1 in the Central Sales Tax Act. 1. It could be put as section 10D. [Chapter 5] |
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