Report No. 61
4.18. Recommendation to add "offences" in section 9(2).-
The position could be clarified by adding, in section 9(2), the word "offences" before the words "compounding of offences". We recommend an amendment of section 9(2) accordingly.
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Report No. 61 4.18. Recommendation to add "offences" in section 9(2).- The position could be clarified by adding, in section 9(2), the word "offences" before the words "compounding of offences". We recommend an amendment of section 9(2) accordingly. |
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