Report No. 96
4.3. Kazis Act of 1880 (Material sent by the Government of Maharashtra).-
The Government of Maharashtra, in its comment on the Working Paper of the Law Commision,1 has supplied useful material as to the Kazis Act, 1880 as in force in the State of Maharashtra. It may be mentioned that the Commission is not recommending repeal of this Act.2 The material forwarded by the State Government also shows that the Act cannot, in the present state of legislation, be repealed.
1. Law Commission File Nc. F.2(11)/83-L.C., Serial No. 8.
2. Chapter 3, item 18, supra (Kazis Act, 1880).
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