Report No. 161

19. Saving of the acts of the existing Commission.-

(1) All acts done, proceedings taken, orders made and directions given by the Central Vigilance Commission established under the Government of India Resolution dated 11-2-1964 bearing No. 24 /7/64-AVO (Ministry of Home Affairs) shall be deemed to have been done, taken, made or given, as the case may be, under this Act in so far as they are not inconsistent with the provisions of this Act, as if this Act was in force on the date the said acts, proceedings, orders and directions were made and shall be continued under the Act.