Report No. 30
115. Decisions of High Courts.-
In order to obtain a clear picture of the way in which the law as laid down by the Supreme Court has been understood and applied, to various combinations of facts, one can refer to various decisions of the High Courts 1. It is not necessary to discuss all those decisions in detail here. But a few may be referred to.
1. Some illustrative cases are summarised in Appendix 4.