Brief Review of system of Sales-tax | Section 5 of the Central Sales Tax Act, 1956 - Taxation by the States of Sales in the Course of Import | Law Commission of India Reports | Law Library

Follow @SCJudgments

Report No. 30

50. Brief Review of system of Sales-tax.-

We give, in an Appendix, a brief review of the system of sales-tax in India1.

1. See Appendix 2.

Back

Index

Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement