Means employed to commit murder

Sl. No.

State

By poisoning

By hanging

By throttling or stone throwing

By blunt weapons, lathis, sticks, etc.,

By sharp edged weapons

By the use of fire-arms

Miscellaneous

Remarks, if any

11

12

13

14

15

16

17

18

1.

Andhra Pradesh

17

13

52

168

223

7

283

2.

Assam

1

29

6

25

137

9

47

3.

Bihar

14

13

53

198

370

16

145

4.

Gujarat

..

..

..

..

..

..

..

5.

Jammu and Kashmir

3

3

4

21

9

7

14

6.

Kerala

..

..

8

22

191

8

49

7.

Madhya Pradesh

24

12

82

354

508

123

191

8.

Madras

9

28

23

124

358

5

161

9.

Maharashtra

..

..

..

..

..

..

..

10.

Mysore

13

16

46

113

253

27

178

11.

Orissa

4

..

29

83

32

1

152

12.

Punjab

7

..

34

48

343

96

74

13.

Rajasthan

8

8

20

156

123

48

91

14.

Uttar Pradesh

..

..

..

..

..

..

..

15.

West Bengal

7

1

18

91

209

4

83

15A.

Calcutta

..

..

3

5

23

1

2

16.

A. & N. Islands

..

..

..

..

3

..

..

17.

Delhi

3

..

6

5

52

1

6

18.

Himachal Pradesh

1

..

4

3

4

2

6

19.

Manipur

..

..

..

3

8

3

..

20.

Nagaland

..

..

..

..

1

..

2

21.

Pondicherry

..

..

..

..

6

2

..

22.

Tripura

1

..

..

4

9

2

9

Means employed to commit murder

Sl. No.

State

By poisoning

By hanging

By throttling or stone throwing

By blunt weapons, lathis, sticks, etc.,

By sharp edged weapons

By the use of fire-arms

Miscellaneous

Remarks, if any

11

12

13

14

15

16

17

18

1.

Andhra Pradesh

23

17

65

214

253

12

288

2.

Assam

..

13

9

60

178

14

50

3.

Bihar

13

14

61

202

372

14

144

4.

Gujarat

7

..

100

211

486

69

24

5.

Jammu and Kashmir

3

..

5

16

18

6

13

6.

Kerala

..

..

2

24

166

3

37

7.

Madhya Pradesh

19

14

76

339

490

103

238

8.

Madras

17

34

17

118

339

6

147

9.

Maharashtra

..

..

..

..

..

..

..

10.

Mysore

7

5

28

129

270

28

192

11.

Orissa

3

..

37

96

35

1

153

12.

Punjab

8

1

31

26

320

93

62

13.

Rajasthan

8

11

34

139

117

43

100

14.

Uttar Pradesh

..

..

..

..

..

..

..

15.

West Bengal

2

3

22

102

179

9

72

15A.

Calcutta

1

..

5

8

34

1

2

16.

A. & N. Islands

..

..

..

1

..

..

..

17.

Delhi

4

..

6

6

33

2

5

18.

Himachal Pradesh

1

..

..

3

7

2

3

19.

Manipur

1

..

..

5

23

1

1

20.

Nagaland

..

..

..

..

1

9

..

21.

Pondicherry

..

..

1

1

1

..

2

22.

Tripura

..

..

1

4

17

1

7

Means employed to commit murder

Sl. No.

State

By poisoning

By hanging

By throttling or stone throwing

By blunt weapons, lathis, sticks, etc.,

By sharp edged weapons

By the use of fire-arms

Miscellaneous

Remarks, if any

11

12

13

14

15

16

17

18

1.

Andhra Pradesh

22

7

65

201

262

262

10

275

2.

Assam

3

18

17

25

169

169

9

50

3.

Bihar

24

9

72

195

401

401

15

137

4.

Gujarat

11

5

82

193

484

484

46

47

5.

Jammu and Kashmir

1

..

6

6

16

16

3

13

6.

Kerala

2

..

4

33

175

175

1

34

7.

Madhya Pradesh

10

5

88

385

527

527

150

212

8.

Madras

7

25

27

146

348

348

6

132

9.

Maharashtra

..

..

..

..

..

..

..

..

10.

Mysore

16

14

43

136

281

281

21

162

11.

Orissa

3

..

23

69

34

34

1

140

12.

Punjab

8

..

38

42

341

341

64

52

13.

Rajasthan

10

7

34

133

133

133

30

92

14.

Uttar Pradesh

..

..

..

..

..

..

..

..

15.

West Bengal

5

1

29

113

113

203

5

68

15A.

Calcutta

1

..

4

6

6

23

1

..

16.

A. & N. Islands

..

..

..

..

..

2

1

..

17.

Delhi

3

..

7

6

6

31

2

3

18.

Himachal Pradesh

..

..

..

8

8

6

..

6

19.

Manipur

1

..

..

2

2

18

1

3

20.

Nagaland

..

..

..

2

2

5

10

..

21.

Pondicherry

..

..

1

2

2

2

1

1

22.

Tripura

1

..

1

5

5

7

2

6