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Report No. 35

Murders in India in 1951

Detailed Analysis of means of causing murders

Means employed to commit murder

Sl. No.

State

By poisoning

By hanging

By throttling or stone throwing

By blunt weapons, lathis, sticks, etc.,

By sharp edged weapons

By the use of fire-arms

Miscellaneous

Remarks, if any

11

12

13

14

15

16

17

18

1.

Andhra Pradesh

25

8

35

195

180

66

192

2.

Assam

1

20

5

45

112

2

23

3.

Bihar

22

8

46

187

320

3

83

4.

Gujarat

..

..

..

..

..

..

..

5.

Jammu and Kashmir

3

2

4

17

11

..

14

6.

Kerala

..

..

1

30

98

5

38

7.

Madhya Pradesh

20

12

60

206

307

59

162

8.

Madras

4

14

20

110

346

5

172

9.

Maharashtra

..

..

..

..

..

..

..

10.

Mysore

7

11

25

124

227

31

154

11.

Orissa

11

1

11

56

72

1

46

12.

Punjab

6

3

29

83

440

226

184

13.

Rajasthan

7

4

18

124

108

36

133

14.

Uttar Pradesh

..

..

..

..

..

..

..

15.

West Bengal

3

..

11

97

183

4

91

15A.

Calcutta

1

..

8

11

36

..

..

16.

A. & N. Islands

..

..

..

..

2

..

..

17.

Delhi

..

..

..

..

..

..

..

18.

Himachal Pradesh

1

..

1

3

4

1

3

19.

Manipur

..

..

..

1

5

..

..

20.

Nagaland

..

..

..

..

1

..

21.

Pondicherry

..

..

..

..

..

..

..

22.

Tripura

..

..

1

..

1

..

6

1. Based on figures supplied by Ministry of Home Affairs.

Murders in India in 1952

Means employed to commit murder

Sl. No.

State

By poisoning

By hanging

By throttling or stone throwing

By blunt weapons, lathis, sticks, etc.,

By sharp edged weapons

By the use of fire-arms

Miscellaneous

Remarks, if any

11

12

13

14

15

16

17

18

1.

Andhra Pradesh

16

8

39

203

178

26

277

2.

Assam

5

14

4

72

120

4

26

3.

Bihar

14

16

38

187

369

6

137

4.

Gujarat

..

..

..

..

..

..

..

5.

Jammu and Kashmir

2

1

3

5

10

5

15

6.

Kerala

1

..

3

20

137

..

42

7.

Madhya Pradesh

25

4

61

289

275

80

168

8.

Madras

7

17

15

144

408

9

200

9.

Maharashtra

..

..

..

..

..

..

..

10.

Mysore

5

10

31

118

261

24

185

11.

Orissa

12

5

14

75

82

2

50

12.

Punjab

13

2

44

89

416

223

141

13.

Rajasthan

11

9

21

137

120

53

137

14.

Uttar Pradesh

..

..

..

..

..

..

..

15.

West Bengal

1

..

7

115

194

6

77

15A.

Calcutta

1

..

4

12

25

3

..

16.

A. & N. Islands

..

..

..

..

2

..

..

17.

Delhi

..

..

..

..

..

..

..

18.

Himachal Pradesh

1

..

1

4

5

3

3

19.

Manipur

..

..

..

1

6

..

..

20.

Nagaland

..

..

..

1

..

..

..

21.

Pondicherry

..

..

..

..

..

..

..

22.

Tripura

..

..

..

2

5

..

13







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