Report No. 35
Tripura
Statement of Capital Cases from 1954 to 1963
Year |
No. of murders reported to the police. |
No. of cases |
No. of cases |
No. of murder cases |
No. of murder cases |
No. of cases of murder acquited |
No. of cases in |
No. of cases in |
Net No. of cases of |
No. of cases |
1 |
2 |
3 |
4 |
5 |
6 (a) |
6 (b) |
7 |
8 |
9 |
10 |
1954 |
8 |
5 |
1 |
.. |
.. |
4 |
1 |
.. |
.. |
.. |
1955 |
13 |
11 |
7 |
.. |
1 |
4 |
2 |
.. |
.. |
.. |
1956 |
10 |
8 |
3 |
.. |
.. |
5 |
1 |
.. |
.. |
.. |
1957 |
20 |
7 |
3 |
.. |
1 |
4 |
1 |
.. |
.. |
.. |
1958 |
15 |
12 |
7 |
.. |
3 |
5 |
1 |
.. |
.. |
.. |
1959 |
25 |
11 |
7 |
.. |
1 |
4 |
2 |
.. |
.. |
.. |
1960 |
30 |
17 |
8 |
.. |
3 |
9 |
.. |
.. |
.. |
.. |
1961 |
22 |
12 |
5 |
.. |
1 |
7 |
1 |
.. |
.. |
.. |
1962 |
31 |
12 |
4 |
.. |
1 |
8 |
2 |
.. |
.. |
.. |
1963 |
21 |
15 |
5 |
.. |
2 |
8 |
.. |
.. |
.. |
2 |
Uttar Pradesh
Figures of murder etc., for the State of Uttar Pradesh for the years 1954 to 1963
1954 |
1955 |
1956 |
1957 |
1958 |
1959 |
1960 |
1961 |
1962 |
1963 |
||
1. |
Number of murders reported to the police |
1344 |
1283 |
1477 |
1362 |
1554 |
1613 |
1624 |
2135 |
2245 |
2164 |
2. |
No. of cases of murders prosecuted |
973 |
919 |
1046 |
1002 |
1112 |
1194 |
1248 |
1338 |
1442 |
1385 |
3. |
Number of cases of murder convicted in Sessions Court |
354 |
389 |
415 |
398 |
435 |
438 |
439 |
502 |
590 |
420 |
4. |
No. of murder cases in which sentences of death were passed by the Sessions Court |
139 |
169 |
154 |
138 |
158 |
167 |
165 |
172 |
193 |
143 |
5. |
No. of murder cases in which sentences of imprisonment for life were passed by the Sessions Judge |
180 |
170 |
222 |
210 |
233 |
247 |
262 |
323 |
355 |
251 |
6. |
No. of murder cases acquitted or in which sentence reduced by the High Court or Supreme Court |
237 |
233 |
237 |
254 |
261 |
254 |
346 |
359 |
355 |
278 |
7. |
No. of cases in which sentence of death commuted |
29 |
31 |
36 |
28 |
46 |
44 |
52 |
62 |
41 |
21 |
8. |
Net number of murder cases in which the sentence of death was executed. |
24 |
46 |
41 |
54 |
41 |
47 |
47 |
44 |
36 |
17 |
Figures of Murder etc., for the two notoriously criminal districts (in respect of District Unnao) for years 1954 to 1963
1954 |
1955 |
1956 |
1957 |
1958 |
1959 |
1960 |
1961 |
1962 |
1963 |
||
1. |
Number of murders reported to the police |
65 |
35 |
64 |
45 |
56 |
43 |
37 |
70 |
80 |
69 |
2. |
No. of cases of murders prosecuted |
28 |
19 |
38 |
39 |
32 |
31 |
43 |
38 |
50 |
37 |
3. |
Number of cases of murder convicted in Sessions Court |
14 |
8 |
17 |
16 |
9 |
13 |
22 |
18 |
15 |
7 |
4. |
No. of murder cases in which sentences of death were passed by the Sessions Court |
6 |
2 |
6 |
4 |
4 |
7 |
5 |
11 |
5 |
1 |
5. |
No. of murder cases in which sentences of imprisonment for life were passed by the Sessions Judge |
5 |
4 |
8 |
7 |
1 |
5 |
13 |
4 |
7 |
4 |
6. |
No. of cases of murder acquitted or in which sentence reduced by the High Court or Supreme Court |
.. |
.. |
.. |
.. |
.. |
9 |
2 |
4 |
3 |
1 |
7. |
No. of cases in which sentence of death commuted |
.. |
.. |
.. |
.. |
.. |
5 |
1 |
13 |
3 |
1 |
8. |
Net number of murder cases in which the sentence of death was executed. |
2 |
2 |
.. |
3 |
.. |
.. |
.. |
1 |
1 |
.. |
Figures of Murder etc., for the two notoriously criminal districts (in respect of District Hardoi) for the years 1954 to 1963
1954 |
1955 |
1956 |
1957 |
1958 |
1959 |
1960 |
1961 |
1962 |
1963 |
||
1. |
Number of murders reported to the police |
56 |
62 |
52 |
45 |
52 |
42 |
42 |
50 |
68 |
46 |
2. |
No. of cases of murders prosecuted |
56 |
44 |
42 |
39 |
44 |
34 |
34 |
23 |
45 |
34 |
3. |
Number of cases of murder convicted in Sessions Court |
18 |
32 |
15 |
26 |
32 |
25 |
16 |
22 |
14 |
5 |
4. |
No. of murder cases in which sentences of death were passed by the Sessions Court |
3 |
3 |
2 |
3 |
4 |
6 |
3 |
5 |
1 |
1 |
5. |
No. of murder cases in which sentences of imprisonment for life were passed by the Sessions Judge |
5 |
8 |
6 |
5 |
11 |
10 |
13 |
9 |
10 |
4 |
6. |
No. of cases of murder acquitted or in which sentence reduced by the High Court or Supreme Court |
2 |
.. |
4 |
3 |
1 |
5 |
1 |
1 |
.. |
2 |
7. |
No. of cases in which sentence of death commuted |
1 |
3 |
2 |
.. |
3 |
3 |
2 |
4 |
.. |
.. |
8. |
Net number of murder cases in which the sentence of death was executed. |
.. |
.. |
.. |
.. |
1 |
3 |
1 |
1 |
.. |
.. |
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