Murder cases reported in the last 10 years | Capital Punishment | Law Commission of India Reports | Law Library

Report No. 35

Manipur

Murder cases reported in the last 10 years

Sl. No.	Year	No. of murders reported to the police	No. of cases of murder prosecuted	No. of cases of murder convicted in Sessions Court	No. of murder cases in which sentences of death were passed by the Sessions Court	No. of murder cases in which sentences of imprisonment for life were passed by the sessions Judge	No. of cases of murder acquitted or in which sentence reduced by High Court or Supreme Court	No. of cases in which sentence of death commuted	Net number of cases of murder in which the sentence was executed	Remarks
1	2	3	4	5	6	7	8	9	10	11
1.	1953	10	7	1	..	..	6	..	..	(18 months R.I. and a fine of Rs. 100 in default 3 months' R.I.
2.	1954	8	7	2	..	..	5	..	..
3.	1955	8	2	..	..	..	2	..	..	(Two years' R.I. in each case).
4.	1956	12	10	3 for other Offences*	..	2	5	..	..	*[(i).-7 years' R.I.
										(ii) A fine of Rs. 600 in default s 6 months ' R.I.
				2 for murder						(iii) A fine of Rs. 450 in default 6 months' R.I.
5.	1957	19	11	2 for murder	..	2	8	..	..	*(10 years R.I.).
				1 for other offences*
6.	1958	9	7	4	..	4	3	..	..
7.	1959	14	12	1 for other offences*	1	2	8	1	..	*(5 Years' R.I.).
				3 for murder
8.	1960	31	14	3 for other offences*	2	2	5	1	..	*[(i).-10 years' R.I.
										(ii).-8 years' R.I.
				4 for murder						(iii).-5 years' R.I.
9.	1961	25	12	4 for other offences*	1	2	5	1	..	*[(i).-3 years' R.I.
										(ii).-2 years' R.I. each
				3 for murder						(iii).-1 years' R.I.]
10.	1962	17	1	1 for other offences*	..	..	..	..	..	*(5 years' R.I.).

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