Report No. 35
Madhya Pradesh
Year |
No. of murders cases reported to the police |
No. of murders prosecuted |
No. of murders convicted in Sessions Court |
No. of murders in which death sentence were passed |
No. of murders in which life imprisonment were passed |
No. of cases of murder acquitted or in which sentence reduced by High Court or Supreme Court |
No. of cases in which sentence of death were commuted |
Net No. of cases of murder in which the sentence of death was executed |
1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
9 |
1956 |
1130 |
868 |
255 |
49 |
86 |
7 |
37 |
6 |
1957 |
1166 |
1037 |
253 |
57 |
80 |
6 |
41 |
10 |
1958 |
1203 |
1090 |
245 |
44 |
97 |
6 |
31 |
7 |
1959 |
1326 |
1062 |
299 |
61 |
96 |
15 |
41 |
5 |
1960 |
1396 |
1091 |
328 |
43 |
116 |
9 |
27 |
71 |
1961 |
1378 |
1063 |
320 |
30 |
102 |
4 |
25 |
1 |
1962 |
1440 |
1051 |
304 |
18 |
142 |
6 |
15 |
3 |
1963 |
1330 |
1088 |
261 |
16 |
131 |
5 |
.. |
.. |
Madhya Pradesh
Jhabua
Statement showing the figures of murder in the District of Jhabua (Madhya Pradesh) Period from 1954 to 1964 ending June, 1964
Year |
No. of murders reported to the police |
No. of cases of murder prosecuted |
No. of cases of murder convicted in Sessions Court |
No. of murders in which death sentence were passed by the Sessions Court |
No. of murder cases in which sentences of imprisonment were passed by the Session Judge |
No. of cases of murder acquitted or in which sentence reduced by High Court or Supreme Court |
No. of cases in which sentence of death commuted |
No. of cases of murder in which the sentence of death was executed |
Remarks |
1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
9 |
10 |
1954 |
79 |
56 |
22 |
1 |
12 |
4 |
1 |
1 |
Rest of the cases were either acquitted by the Sessions Court or were pending at the end of the year. |
1955 |
77 |
54 |
21 |
.. |
8 |
3 |
.. |
.. |
Do. |
1956 |
94 |
80 |
35 |
2 |
23 |
3 |
1 |
.. |
Do. |
1957 |
109 |
50 |
22 |
*5 |
9 |
9 |
.. |
.. |
Do. |
1958 |
71 |
53 |
15 |
.. |
5 |
2 |
.. |
.. |
Do. |
1959 |
101 |
71 |
53 |
.. |
21.. |
2 |
.. |
.. |
Do. |
1960 |
76 |
67 |
30 |
.. |
20 |
.. |
.. |
.. |
Do. |
1961 |
99 |
65 |
29 |
.. |
18 |
.. |
.. |
.. |
Do. |
1962 |
138 |
67 |
40 |
.. |
21 |
12 |
.. |
.. |
Do. |
1963 |
103 |
97 |
66 |
.. |
43 |
15 |
.. |
.. |
Do. |
1964 (up to the end of June, 1964) |
59 |
41 |
30 |
.. |
20 |
.. |
.. |
.. |
Do. |
*Note.- Out of the 5 cases in which sentences of death were passed (in 1957):
(a) 3 cases were acquitted by High Court;
(b) the accused of one case died in imprisonment;
(c) there is no record available with the police as to whether the Capital Punishment was carried out in the remaining one case.
Madhya Pradesh
Statement showing the figures of murder in the District of Bastar (Madhya Pradesh) for the period from 1954 to 1964 ending June, 1964
Year |
No. of murders reported to the police |
No. of cases of murder prosecuted |
No. of cases of murder convicted in Sessions Court |
No. of murders in which death sentence were passed by the Sessions Court |
No. of murder cases in which sentences of imprisonment for life were passed by the Sessions Judge |
No. of cases of murder acquitted or in which sentence reduced by High Court or Supreme Court |
No. of cases in which sentence of death commuted |
No. of cases of murder in which the sentence of death was executed |
Remarks |
1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
9 |
10 |
1954 |
78 |
56 |
37 |
1 |
17 |
.. |
.. |
1 |
|
1955 |
52 |
47 |
33 |
3 |
12 |
1 |
3 |
.. |
|
1956 |
83 |
63 |
49 |
1 |
22 |
1 |
1 |
.. |
|
1957 |
65 |
67 |
47 |
.. |
13 |
5 |
.. |
.. |
|
1958 |
86 |
75 |
35 |
.. |
13 |
3 |
.. |
.. |
|
1959 |
115 |
84 |
45 |
.. |
17 |
5 |
.. |
.. |
|
1960 |
91 |
97 |
48 |
.. |
11 |
2 |
.. |
.. |
|
1961 |
105 |
88 |
58 |
3 |
16 |
4 |
.. |
3 |
|
1962 |
97 |
82 |
27 |
1 |
15 |
5 |
.. |
.. |
|
1963 |
72 |
58 |
31 |
.. |
11 |
.. |
.. |
.. |
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