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Report No. 35

Gujarat

Statement showing the information of figures of murders in Baroda District (Gujarat State) from 1954 to 1963

Sl. No.

Heads

1954

1955

1956

1957

1958

1959

1960

1961

1962

1963

Total

1

2

3

4

5

6

7

8

9

10

11

12

13

1

Number of murders reported to the police

43

55

44

71

85

74

96

85

76

74

703

2

No. of cases of murders prosecuted

28

37

34

52

61

54

77

67

66

63

539

3

Number of cases of murder convicted in Sessions Court

5

18

17

30

34

35

46

35

38

20

278

4

No. of murder cases in which sentences of death were passed by the Sessions Court

..

..

..

1

1

1

5

3

42

1

16

5

No. of murder cases in which sentences of imprisonment for life were passed by the Sessions Judge

..

1

2

6

9

13

22

18

12

10

93

6

No. of cases of murder acquitted or in which sentence reduced by High Court or Supreme Court

16

15

14

18

19

15

28

34

22

21

202

7

No. of cases in which sentence of death commuted

1

..

..

..

1

2

..

1

1

1

7

8

Net number of cases of murder in which the sentence of death was executed.

..

..

..

..

1

1

..

1

1

1

5

Total

93

126

111

178

211

195

274

244

220

191

1843

Gujarat

Statement showing the information of figures of murders in Surat District Gujarat State from years 1954 to 1963

Sl. No.

Heads

1954

1955

1956

1957

1958

1959

1960

1961

1962

1963

Total

1

2

3

4

5

6

7

8

9

10

11

12

13

1

Number of murders reported to the police

58

53

60

117

93

86

79

74

102

87

809

2

No. of cases of murders prosecuted

49

40

42

93

75

64

69

63

82

69

646

3

Number of cases of murder convicted in Sessions Court

20

10

15

46

39

39

32

38

37

19

295

4

No. of murder cases in which sentences of death were passed by the Sessions Court

..

..

..

..

..

..

..

..

..

..

..

5

No. of murder cases in which sentences of imprisonment for life were passed by the Sessions Judge

4

4

4

10

9

12

10

12

5

3

73

6

No. of cases of murder acquitted or in which sentence reduced by High Court or Supreme Court

29

30

27

47

36

25

37

25

44

13

313

7

No. of cases in which sentence of death commuted

..

..

..

..

..

..

..

..

..

..

..

8

Net number of cases of murder in which the sentence of death was executed.

..

..

..

..

..

..

..

..

..

..

..

Total

160

137

148

313

252

226

227

212

270

191

2136







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