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Report No. 35

Rajasthan High Court

In the High Court of Judicature for Rajasthan at Jodhpur

Particulars of capital punishment cases for the period.-1-1957 to 31-12-1961

Year

Opening balance

Institution

Disposal

Sentence altered

Sentence confirmed

Balance

(1)

(2)

(3)

(4)

(5)

(6)

(7)

1957

5

9

11

8

3

3

1958

3

6

8

5

3

1

1959

1

16

14

11

3

3

1960

3

8

10

7

3

1

1961

1

8

8

6

2

1







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