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Report No. 35

Patna High Court

Capital Punishment

Year

Original

Appellate

Revision

Confirming
Jurisdiction

Confirmed

Modified

Set aside

Confirmed

Modified

Set aside

Confirmed

Modified

Set aside

Confirmed

Modified

Set aside

(1)

(2)

(3)

(4)

(5)

(6)

(7)

(8)

(9)

(10)

(11)

(12)

(13)

1957

..

..

..

..

1 Death Sentence

..

..

..

..

6

9

4

1958

..

..

..

..

..

..

..

..

..

8

12

6

1959

..

..

..

..

..

..

..

..

..

6

16

7

1960

..

..

..

..

..

..

..

..

..

8

6

5

1961

..

..

..

..

..

..

..

..

..

13

9

8







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