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Report No. 35

Mysore High Court

Statement showing the number of confirmation cases (Death sentence) on the Appellate and confirming jurisdiction received: sentences passed, altered or confirmed in the High Court of Mysore at Bangalore during the period from.-1-1957 to 31-12-1961

Year

No. of Death Sentence cases received during the year

Altered during the year

Confirmed during the year

Retrial ordered during the year

Remarks

1957

18

15

1

2

No Original Jurisdiction in respect of these cases

1958

23

17

6

Nil

1959

22

16

6

..

1960

15

12

2

1

1961

14

9

4

1

Total

92

69

19

4







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