Report No. 35
Madhya Pradesh
Information in respect of "Capital Punishment" for the period.-1-1957 to 31-12-1961 in the High Court of Madhya Pradesh
Class of cases |
No. of cases |
Dismissed |
Altered |
Death confirmed |
|
1. |
Criminal Appeals with Criminal References |
260 |
.. |
183 |
77 |
2. |
Criminal Appeals by State against acquittal by the Lower Court in cases punishable with sentences of death |
130 |
106 |
24 |
.. |
3. |
Criminal Revisions filed by State or party for enhancement of sentence to death |
19 |
19 |
.. |
.. |
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