(1)

(2)

(3)

(4)

(5)

Number of cases received, for consideration of the High Court under section 374, I.P.C. punishable with death

Number of persons involved in the cases in column No. 2

Of Column No. 2 total number of cases disposed of

Of Column No. 4 number of cases in which

(a)

(b)

(c)

(d)

(e)

death sentence was confirmed

death sentence was modified

death sentence was reversed (i.e acquitted)

Retiral was ordered

disposed of the death accused

1957

151

165

113

60

29

24

..

..

1958

149

174

127

57

59

11

..

..

1959

172

198

140

73

46

20

..

1

1960

149

172

119

62

43

13

1

..

1961

154

173

106

46

43

14

..

..

1962

175

236

128

49

48

31

..

..