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Report No. 57

6.15. Views as to third alternative.-

Another group of replies1 favours the third alternative. Some of the replies in this group do not give detailed reasons but it would appear that so far as the question of evasion of taxes is concerned, they would regard the existing position as more than adequate.

Some of them favour2 both the second and the third alternatives.

1. (a) S. No. 13.

(b) S. No. 37 (Bar Association, Dhulia).

(c) S. No. 46.

(d) S. No. 52.

(e) S. No. 54 (District Bar Association, Alipore).

(f) S. No. 39.

2. (a) S. No. 30.

(b) S. No. 33 (Southern Gujarat Chamber of Commerce).







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