Report No. 57
Chapter 3
Benami Transactions in English Law
3.1. Introductory.-
In this Chapter, we propose to make a brief comparison of the Indian law in regard to benami with the English law on corresponding matters.
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Report No. 57 Chapter 3 Benami Transactions in English Law 3.1. Introductory.- In this Chapter, we propose to make a brief comparison of the Indian law in regard to benami with the English law on corresponding matters. |
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