Report No. 57
2.8. Section 82, Trusts Act-Resulting Trust.-
The most important provision which has the effect of giving a statutory footing to benami is in the Trusts Act1 which creates a resulting trust.
1. Section 82, Trusts Act.
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Report No. 57 2.8. Section 82, Trusts Act-Resulting Trust.- The most important provision which has the effect of giving a statutory footing to benami is in the Trusts Act1 which creates a resulting trust. 1. Section 82, Trusts Act. |
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